Dheeri Singh (Since Deceased) And ... vs Ramesh Chandra
2016 Latest Caselaw 3041 ALL

Citation : 2016 Latest Caselaw 3041 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Dheeri Singh (Since Deceased) And ... vs Ramesh Chandra on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 555 of 2016
 

 
Appellant :- Dheeri Singh (Since Deceased) And 2 Ors.
 
Respondent :- Ramesh Chandra
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- Rishikesh Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

List this case on 11th July, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

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