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Sheel Kumar Chaturvedi vs Mohd. Latif
2016 Latest Caselaw 3040 ALL

Citation : 2016 Latest Caselaw 3040 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Sheel Kumar Chaturvedi vs Mohd. Latif on 26 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 550 of 2016
 

 
Appellant :- Sheel Kumar Chaturvedi
 
Respondent :- Mohd. Latif
 
Counsel for Appellant :- Chaudhary Subhash Kumar
 
Counsel for Respondent :- Pradeep Chandra,Pratik Chandra
 

 
Hon'ble Pramod Kumar Srivastava,J.

Learned counsel for the parties informed that connected matter relating to second appeal no. 413 of 2016 is already fixed upon 08th August, 2016.

Put up this case on 8th August, 2016 as fresh alongwith connected appeal.

Order Date :- 26.5.2016

Sanjeev

 

 

 
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