Parashu Ram And Another vs Manorama And 9 Ors.
2016 Latest Caselaw 3039 ALL

Citation : 2016 Latest Caselaw 3039 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Parashu Ram And Another vs Manorama And 9 Ors. on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 547 of 2016
 

 
Appellant :- Parashu Ram And Another
 
Respondent :- Manorama And 9 Ors.
 
Counsel for Appellant :- Ramendra Asthana
 
Counsel for Respondent :- Arun Kumar Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J.

Sri Rishikesh Tripathi, learned counsel has filed vakalatnama on behalf of respondent is taken on record.

List revised. None present on behalf of the appellants.

It appears appropriate that one opportunity of hearing should be afforded to the learned counsel for the appellants for placing their arguments on the point of admission of second appeal.

List this case on 12th August, 2016 for hearing on the point of admission of second appeal.

Order Date :- 26.5.2016

Sanjeev

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