Smt. Dallo Devi vs Mukandi Lal
2016 Latest Caselaw 3038 ALL

Citation : 2016 Latest Caselaw 3038 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Smt. Dallo Devi vs Mukandi Lal on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 546 of 2016
 

 
Appellant :- Smt. Dallo Devi
 
Respondent :- Mukandi Lal
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- Rajeev Kumar Upadhyay
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case on 11th August, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

Download the LatestLaws.com Mobile App