Mashkoor Khan vs Ram Singh And 12 Or.S
2016 Latest Caselaw 3037 ALL

Citation : 2016 Latest Caselaw 3037 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Mashkoor Khan vs Ram Singh And 12 Or.S on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 545 of 2016
 

 
Appellant :- Mashkoor Khan
 
Respondent :- Ram Singh And 12 Or.S
 
Counsel for Appellant :- Surendra Kumar Chaubey,Pankaj Kumar Sharma
 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present on behalf of the appellant.

It appears appropriate that one opportunity of hearing should be afforded to the learned counsel for the appellant on the point of admission of second appeal.

List this case on 30th August, 2016 for hearing on the point of admission of second appeal.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it and appellant shall not take any benefit of this non admitted appeal.

Order Date :- 26.5.2016

Sanjeev

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