Shree Ram And 4 Ors. vs Prahlad And 11 Ors.
2016 Latest Caselaw 3036 ALL

Citation : 2016 Latest Caselaw 3036 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Shree Ram And 4 Ors. vs Prahlad And 11 Ors. on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 487 of 2016
 

 
Appellant :- Shree Ram And 4 Ors.
 
Respondent :- Prahlad And 11 Ors.
 
Counsel for Appellant :- Sanjeev Singh
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case on 1st September, 2016 as fresh.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it and appellant shall not get any benefit of this non admitted appeal.

Order Date :- 26.5.2016

Sanjeev

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