Sadir Khan vs Anas Khan And 2 Others
2016 Latest Caselaw 3035 ALL

Citation : 2016 Latest Caselaw 3035 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Sadir Khan vs Anas Khan And 2 Others on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 340 of 2016
 

 
Appellant :- Sadir Khan
 
Respondent :- Anas Khan And 2 Others
 
Counsel for Appellant :- Sumit Goyal
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case as fresh on 28th July, 2016.

Order Date :- 26.5.2016

Sanjeev

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