Atar Singh vs Ram Gopal And 3 Ors.
2016 Latest Caselaw 3033 ALL

Citation : 2016 Latest Caselaw 3033 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Atar Singh vs Ram Gopal And 3 Ors. on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 278 of 2016
 

 
Appellant :- Atar Singh
 
Respondent :- Ram Gopal And 3 Ors.
 
Counsel for Appellant :- Sanjay Tiwari,Devi Prasad Tripathi
 
Counsel for Respondent :- Krishna Kumar Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case on 8th August, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

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