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Girish Chandra vs Sanjay Agrawal And 3 Others
2016 Latest Caselaw 3032 ALL

Citation : 2016 Latest Caselaw 3032 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Girish Chandra vs Sanjay Agrawal And 3 Others on 26 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1159 of 2015
 

 
Appellant :- Girish Chandra
 
Respondent :- Sanjay Agrawal And 3 Others
 
Counsel for Appellant :- Ashutosh Kumar Mishra,Saumitra Dwivedi
 
Counsel for Respondent :- Pankaj Agarwal
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Learned counsel for the respondents requests for adjournment, which is accepted.

Put up this case on 17th August, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

 

 

 
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