Karam Pal (Since Deceased) And 5 ... vs Keshar Pal (Since Dead) And 5 Ors.
2016 Latest Caselaw 3030 ALL

Citation : 2016 Latest Caselaw 3030 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Karam Pal (Since Deceased) And 5 ... vs Keshar Pal (Since Dead) And 5 Ors. on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 549 of 2016
 

 
Appellant :- Karam Pal (Since Deceased) And 5 Ors.
 
Respondent :- Keshar Pal (Since Dead) And 5 Ors.
 
Counsel for Appellant :- Praveen Kumar Srivastava,Ramgee Prasad
 
Counsel for Respondent :- Shivajee Singh Sisodiya
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the respondents.

Put up this case on 15th July, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

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