Baijnath Prasad Dwivedi vs Smt. Asha Devi
2016 Latest Caselaw 3027 ALL

Citation : 2016 Latest Caselaw 3027 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Baijnath Prasad Dwivedi vs Smt. Asha Devi on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1403 of 2014
 

 
Appellant :- Baijnath Prasad Dwivedi
 
Respondent :- Smt. Asha Devi
 
Counsel for Appellant :- Rajeev Misra,Prashant Kumar Tripathi
 
Counsel for Respondent :- Ashish Kumar Srivastava,Rahul Sahai,Saurabh Raj Srivastav
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.5.2016

Sanjeev

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