Smt. Durgawati Devi vs Smt. Kusum Tiwari And 6 Others
2016 Latest Caselaw 3026 ALL

Citation : 2016 Latest Caselaw 3026 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Smt. Durgawati Devi vs Smt. Kusum Tiwari And 6 Others on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1066 of 2014
 

 
Appellant :- Smt. Durgawati Devi
 
Respondent :- Smt. Kusum Tiwari And 6 Others
 
Counsel for Appellant :- A.P. Tewari,S.S. Tripathi
 
Counsel for Respondent :- H.P. Mishra
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, list this case in the third week of July, 2016 peremptorily.

Order Date :- 26.5.2016

Sanjeev

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