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Kailash Chandra vs Smt. Rambeti Devi
2016 Latest Caselaw 3025 ALL

Citation : 2016 Latest Caselaw 3025 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Kailash Chandra vs Smt. Rambeti Devi on 26 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 282 of 2015
 

 
Appellant :- Kailash Chandra
 
Respondent :- Smt. Rambeti Devi
 
Counsel for Appellant :- S.P. Tewari,Abhishek Mishra
 
Counsel for Respondent :- R.B. Maurya
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.5.2016

Sanjeev

 

 

 
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