Markandey Pandey And Others vs Vindhyachal Singh And Others
2016 Latest Caselaw 3024 ALL

Citation : 2016 Latest Caselaw 3024 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Markandey Pandey And Others vs Vindhyachal Singh And Others on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1002 of 2012
 

 
Appellant :- Markandey Pandey And Others
 
Respondent :- Vindhyachal Singh And Others
 
Counsel for Appellant :- Raghavendra Dwivedi
 
Counsel for Respondent :- S V Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 26.5.2016

Sanjeev

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