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Dinesh Chandra Dubey vs Harishankar Dubey
2016 Latest Caselaw 3023 ALL

Citation : 2016 Latest Caselaw 3023 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Dinesh Chandra Dubey vs Harishankar Dubey on 26 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 554 of 2016
 

 
Appellant :- Dinesh Chandra Dubey
 
Respondent :- Harishankar Dubey
 
Counsel for Appellant :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- Bipin Kumar Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case as fresh on 15th July, 2016 showing the name of Sri B.K. Tripathi as counsel for the respondent.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it and appellant shall not get any benefit of this non admitted appeal.

Order Date :- 26.5.2016

Sanjeev

 

 

 
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