Shri Pramod Kumar Gupta vs Jakiullah
2016 Latest Caselaw 3022 ALL

Citation : 2016 Latest Caselaw 3022 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Shri Pramod Kumar Gupta vs Jakiullah on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 553 of 2016
 

 
Appellant :- Shri Pramod Kumar Gupta
 
Respondent :- Jakiullah
 
Counsel for Appellant :- Rahul Sahai
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case on 14th July, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

Download the LatestLaws.com Mobile App