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Lakhan Singh vs Saudan Singh And Another
2016 Latest Caselaw 3021 ALL

Citation : 2016 Latest Caselaw 3021 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Lakhan Singh vs Saudan Singh And Another on 26 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 551 of 2016
 

 
Appellant :- Lakhan Singh
 
Respondent :- Saudan Singh And Another
 
Counsel for Appellant :- Gyan Prakash,Mata Achal Mishra
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case on 16th August, 2016 for hearing on the point of admission of second appeal.

Order Date :- 26.5.2016

Sanjeev

 

 

 
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