Ram Singh vs Radhey And 3 Others
2016 Latest Caselaw 3020 ALL

Citation : 2016 Latest Caselaw 3020 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Ram Singh vs Radhey And 3 Others on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 548 of 2016
 

 
Appellant :- Ram Singh
 
Respondent :- Radhey And 3 Others
 
Counsel for Appellant :- Rohit Nandan Pandey,Sanjeev Kumar Pandey
 
Counsel for Respondent :- Amitabh Agarwal
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case as fresh on 19th August, 2016.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 26.5.2016

Sanjeev

Download the LatestLaws.com Mobile App