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Dharam Pal And 4 Ors. vs Hira Lal
2016 Latest Caselaw 3019 ALL

Citation : 2016 Latest Caselaw 3019 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Dharam Pal And 4 Ors. vs Hira Lal on 26 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 237 of 2016
 

 
Appellant :- Dharam Pal And 4 Ors.
 
Respondent :- Hira Lal
 
Counsel for Appellant :- Abhishek Misra,H.R. Misra
 
Counsel for Respondent :- Anand Swaroop Gautam,Prabhakar Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case as fresh on 19th August, 2016.

Order Date :- 26.5.2016

Sanjeev

 

 

 
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