Citation : 2016 Latest Caselaw 3017 ALL
Judgement Date : 26 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 165 of 2016 Appellant :- Ram Gopal And 6 Ors. Respondent :- Ram Babu And 5 Ors. Counsel for Appellant :- Shikhar Awasthi Counsel for Respondent :- Anand Pati Tiwari Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.5.2016
Sanjeev
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