Sursatti (Deceased) And 5 Ors. vs Kishori Lal And 5 Ors.
2016 Latest Caselaw 3016 ALL

Citation : 2016 Latest Caselaw 3016 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Sursatti (Deceased) And 5 Ors. vs Kishori Lal And 5 Ors. on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 128 of 2016
 

 
Appellant :- Sursatti (Deceased) And 5 Ors.
 
Respondent :- Kishori Lal And 5 Ors.
 
Counsel for Appellant :- Bhagwan Dutt Pandey
 
Counsel for Respondent :- Ray Sahab Yadav,Surendra Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case as fresh on 22nd August, 2016.

Order Date :- 26.5.2016

Sanjeev

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