Smt. Vandana Gupta vs Mukesh Babu And Antoher
2016 Latest Caselaw 3015 ALL

Citation : 2016 Latest Caselaw 3015 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Smt. Vandana Gupta vs Mukesh Babu And Antoher on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 640 of 2012
 

 
Revisionist :- Smt. Vandana Gupta
 
Opposite Party :- Mukesh Babu And Antoher
 
Counsel for Revisionist :- M.K. Gupta,Vishnu Gupta
 
Counsel for Opposite Party :- V.K. Singh,A.K. Rai,Nitin Kumar Agrawal
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the revisionist.

List this case on 5th July, 2016 as unlisted.

Order Date :- 26.5.2016

Sanjeev

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