Smt. Kanti Devi And Anr. vs Smt. Manju Singh
2016 Latest Caselaw 3012 ALL

Citation : 2016 Latest Caselaw 3012 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Smt. Kanti Devi And Anr. vs Smt. Manju Singh on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1301 of 2014
 

 
Appellant :- Smt. Kanti Devi And Anr.
 
Respondent :- Smt. Manju Singh
 
Counsel for Appellant :- Pankaj Misra
 
Counsel for Respondent :- Brijesh Chandra Naik
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.5.2016

Sanjeev

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