Radhey Shyam vs Gaya Prasad
2016 Latest Caselaw 3011 ALL

Citation : 2016 Latest Caselaw 3011 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Radhey Shyam vs Gaya Prasad on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 544 of 2016
 

 
Appellant :- Radhey Shyam
 
Respondent :- Gaya Prasad
 
Counsel for Appellant :- Ram Chandra Srivastava,Vidya Bhushan Srivastava
 
Counsel for Respondent :- Ravi Prakash Srivastava
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case on 9th August, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

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