Ashok Agrawal vs State Of U.P. And Another
2016 Latest Caselaw 3003 ALL

Citation : 2016 Latest Caselaw 3003 ALL
Judgement Date : 25 May, 2016

Allahabad High Court

Ashok Agrawal vs State Of U.P. And Another on 25 May, 2016

Bench: Bharat Bhushan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- APPLICATION U/S 482 No. - 40200 of 2013
 

 
Applicant :- Ashok Agrawal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajay Bhanot
 
Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Verma,Anil Srivastava
 

 
Hon'ble Bharat Bhushan,J.

Allowed.

For orders see order of date passed in Application U/s 482 No. 39907 of 2013 (K.L. Agarwal Vs.State Of U.P. And Another).

Order Date :- 25.5.2016

RavindraKSingh

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