Mulla Alias Nasir vs State Of U.P.
2016 Latest Caselaw 2998 ALL

Citation : 2016 Latest Caselaw 2998 ALL
Judgement Date : 25 May, 2016

Allahabad High Court

Mulla Alias Nasir vs State Of U.P. on 25 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14383 of 2016
 

 
Applicant :- Mulla Alias Nasir
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Srivastava,Prem Chandra Dwivedi
 
Counsel for Opposite Party :- G.A.,Kiran Tiwari,Mahesh Chandra Tiwari
 

 
Hon'ble Pratyush Kumar,J.

Case called out. No one is present from the side of the applicant to press this application.

List in the next cause list before appropriate Bench after summer vacation.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 25.5.2016

G.S

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