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Sonu Gupta vs State Of U.P.
2016 Latest Caselaw 2990 ALL

Citation : 2016 Latest Caselaw 2990 ALL
Judgement Date : 25 May, 2016

Allahabad High Court
Sonu Gupta vs State Of U.P. on 25 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13371 of 2016
 

 
Applicant :- Sonu Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Banerjee
 
Counsel for Opposite Party :- G.A.
 
In Re: Correction application no. 169503 of 2016
 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the applicant.

Correction application is allowed as prayed.

In last paragraph of second line of the order dated 18.5.2016, after mention of Sections 363,366 "376" be inserted.

Order Date :- 25.5.2016

Sanjeev

 

 

 
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