Sandeep Kuma vs State Of U.P.
2016 Latest Caselaw 2989 ALL

Citation : 2016 Latest Caselaw 2989 ALL
Judgement Date : 25 May, 2016

Allahabad High Court

Sandeep Kuma vs State Of U.P. on 25 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10767 of 2016
 

 
Applicant :- Sandeep Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Irshad Ahmad
 
Counsel for Opposite Party :- G.A.
 
In Re: Correction application no. 171705 of 2016
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the applicant.

Correction application is allowed as prayed.

In last paragraph of the order dated 10.5.2016, after the words case crime no. 514 of "2016" be deleted and substituted by "2015".

Order Date :- 25.5.2016

Sanjeev

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