Citation : 2016 Latest Caselaw 2986 ALL
Judgement Date : 25 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 301 of 2016 Appellant :- Mehfuz Ahmad (Since Deceased) And 4 Ors. Respondent :- Arun Prasad Srivastava And Another Counsel for Appellant :- Virendra Singh,Shahabuddin,Tariq Naiyer,Zafar M. Naiyer Hon'ble Pramod Kumar Srivastava,J.
Put up tomorrow i.e.26.5.2016 as unlisted.
Order Date :- 25.5.2016
Sanjeev
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