State Of U.P. & Others vs Sovendra Singh & Others
2016 Latest Caselaw 2983 ALL

Citation : 2016 Latest Caselaw 2983 ALL
Judgement Date : 25 May, 2016

Allahabad High Court

State Of U.P. & Others vs Sovendra Singh & Others on 25 May, 2016

Bench: Amreshwar Pratap Sahi, Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 983 of 2004
 

 
Appellant :- State Of U.P. & Others
 
Respondent :- Sovendra Singh & Others
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- V.D. Chauhan,Ashok Khare,P.N. Ojha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Pramod Kumar Srivastava,J.

List this case on 4th July, 2016 alongwith connected appeals.

For order, see order of date passed on Special Appeal No. 967 of 2003.

Order Date :- 25.5.2016

Sanjeev

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