Shri Gorendra Pratap And Another vs State Of U.P. Thr.Sec.Awas, ...
2016 Latest Caselaw 2968 ALL

Citation : 2016 Latest Caselaw 2968 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Shri Gorendra Pratap And Another vs State Of U.P. Thr.Sec.Awas, ... on 24 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 26766 of 2003
 

 
Petitioner :- Shri Gorendra Pratap And Another
 
Respondent :- State Of U.P. Thr.Sec.Awas, Lucknow And Others
 
Counsel for Petitioner :- Rajesh Pathik,Ajit Kumar,Yasharth
 
Counsel for Respondent :- C.S.C.,Gauri Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri Yasharth, learned counsel for petitioners.

2. Put up on 26.05.2016.

Order Date :- 24.5.2016

Pravin

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