Smt. Sumer Lal & Others vs State Of U.P. Thru' I.G. ...
2016 Latest Caselaw 2967 ALL

Citation : 2016 Latest Caselaw 2967 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Smt. Sumer Lal & Others vs State Of U.P. Thru' I.G. ... on 24 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 14180 of 2003
 

 
Petitioner :- Smt. Sumer Lal & Others
 
Respondent :- State Of U.P. Thru' I.G. (Registration) & Others
 
Counsel for Petitioner :- Sandeep Saxena
 
Counsel for Respondent :- C.S.C.,Raj Karan Yadav
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri Sandeep Saxena, learned counsel for petitioners.

2. Put up on 26.05.2016.

Order Date :- 24.5.2016

Pravin

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