Arun Kumar Tayal vs Collector Muzaffar Nagar & Others
2016 Latest Caselaw 2965 ALL

Citation : 2016 Latest Caselaw 2965 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Arun Kumar Tayal vs Collector Muzaffar Nagar & Others on 24 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 26095 of 2003
 

 
Petitioner :- Arun Kumar Tayal
 
Respondent :- Collector Muzaffar Nagar & Others
 
Counsel for Petitioner :- Arjun Singhal
 
Counsel for Respondent :- C.S.C.,H.P. Dube,N. Mishra,Rajeev Sharma,V.S.Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri Arjun Singhal, learned counsel for petitioner.

2. Put up on 26.05.2016.

Order Date :- 24.5.2016

Pravin

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