Association For Protection Of ... vs Union Of India & Others
2016 Latest Caselaw 2964 ALL

Citation : 2016 Latest Caselaw 2964 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Association For Protection Of ... vs Union Of India & Others on 24 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 33289 of 2002
 

 
Petitioner :- Association For Protection Of Patients Right Varanasi & Ors
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Yogesh Kumar Saxena
 
Counsel for Respondent :- C.S.C.,B.N.Singh,R.K. Pandey,R.V.Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri Yogesh Kumar Saxena, learned counsel for petitioners.

2. Put up on 26.05.2016.

Order Date :- 24.5.2016

Pravin

Download the LatestLaws.com Mobile App