Citation : 2016 Latest Caselaw 2963 ALL
Judgement Date : 24 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 2586 of 2016 Appellant :- State Of U.P. Respondent :- Chotey & 4 Others Counsel for Appellant :- G.A. Hon'ble Arvind Kumar Tripathi, J.
Hon'ble Abhai Kumar, J.
Heard learned A.G.A for the State.
Summon the lower court record.
List after receipt of lower court record in 03rd week of July, 2016,
Order Date :- 24.05.2016.
Vinod.
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