M/S Rathi Udyog Limited & Another vs U.P. Power Corporation Ltd. & ...
2016 Latest Caselaw 2962 ALL

Citation : 2016 Latest Caselaw 2962 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

M/S Rathi Udyog Limited & Another vs U.P. Power Corporation Ltd. & ... on 24 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 11021 of 2003
 

 
Petitioner :- M/S Rathi Udyog Limited & Another
 
Respondent :- U.P. Power Corporation Ltd. & Others
 
Counsel for Petitioner :- B.C. Mishra,B.C.Rai
 
Counsel for Respondent :- Vinod Mishra,A.K.Mehrotra,N.Misra,Pankaj Mr Shukla,Rajeev Sharma,S.C.,U.N.Sharma,V.S. Misra,Vivek Saran,W.H.Khan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

List before another Bench in which one of us (Hon'ble Sudhir Agarwal, J.) is not a member after obtaining nomination from Hon'ble Acting Chief Justice.

Order Date :- 24.5.2016

Pravin

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