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Krishna Kumar vs State Of U.P. And 5 Others
2016 Latest Caselaw 2961 ALL

Citation : 2016 Latest Caselaw 2961 ALL
Judgement Date : 24 May, 2016

Allahabad High Court
Krishna Kumar vs State Of U.P. And 5 Others on 24 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 23925 of 2016
 

 
Petitioner :- Krishna Kumar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Satyendra Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Connect this writ petition with writ petition no.14133 of 2016 (Chhatra Pal and others v. State of U.P. and others.)

Order Date :- 24.5.2016

AU

 

 

 
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