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Anurodh Kumar vs State Of U.P. And 2 Others
2016 Latest Caselaw 2960 ALL

Citation : 2016 Latest Caselaw 2960 ALL
Judgement Date : 24 May, 2016

Allahabad High Court
Anurodh Kumar vs State Of U.P. And 2 Others on 24 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 23879 of 2016
 

 
Petitioner :- Anurodh Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ram Sagar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 11.08.2016.

It is made clear that the matter relates to the compassionate appointment, in case, the counter affidavit is not filed, the matter will be decided on the basis of the material available on record.

Order Date :- 24.5.2016

AU

 

 

 
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