Nilesh Datt Panday vs State Of U.P. And 4 Others
2016 Latest Caselaw 2954 ALL

Citation : 2016 Latest Caselaw 2954 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Nilesh Datt Panday vs State Of U.P. And 4 Others on 24 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 3001 of 2016
 

 
Petitioner :- Nilesh Datt Panday
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Anil Kumar,Ashish Kumar,Mukesh Dhar Dwivedi
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the third weeks of August, 2016.

Order Date :- 24.5.2016

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