Ram Bahadur Rai vs State Of U.P. & Others
2016 Latest Caselaw 2953 ALL

Citation : 2016 Latest Caselaw 2953 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Ram Bahadur Rai vs State Of U.P. & Others on 24 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 18609 of 2002
 

 
Petitioner :- Ram Bahadur Rai
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Raj Kumar Khanna
 
Counsel for Respondent :- C.S.C.,Prem Chandra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri Raj Kumar Khanna, learned counsel for petitioner.

2. Put up on 26.05.2016.

Order Date :- 24.5.2016

Pravin

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