Deep Kumar vs State Of U.P. And 4 Others
2016 Latest Caselaw 2952 ALL

Citation : 2016 Latest Caselaw 2952 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Deep Kumar vs State Of U.P. And 4 Others on 24 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 19386 of 2016
 

 
Petitioner :- Deep Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Prashant Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel states that he has not received the instruction.

Put up this case on 12.07.2016 in the additional cause list before the appropriate bench.

Order Date :- 24.5.2016

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