Gaurav vs State Of U.P.
2016 Latest Caselaw 2949 ALL

Citation : 2016 Latest Caselaw 2949 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Gaurav vs State Of U.P. on 24 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14446 of 2016
 

 
Applicant :- Gaurav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ved Prakash Pathak,Ashvni Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed by learned counsel for the applicant, list on 8.7.2016.

However, this matter shall not be treated as part heard/tied up to this Bench.

Order Date :- 24.5.2016

G.S

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