Mohammad Sualeen vs State Of U.P.
2016 Latest Caselaw 2948 ALL

Citation : 2016 Latest Caselaw 2948 ALL
Judgement Date : 24 May, 2016

Allahabad High Court

Mohammad Sualeen vs State Of U.P. on 24 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14386 of 2016
 

 
Applicant :- Mohammad Sualeen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dharm Singh Parmar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

List after summer vacation before appropriate Bench.

However, this matter shall not be treated as part heard/tied up to this Bench.

Order Date :- 24.5.2016

G.S

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