Citation : 2016 Latest Caselaw 2931 ALL
Judgement Date : 23 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 3150 of 2005 Appellant :- Satiram Yadav And Others Respondent :- State Of U.P. Counsel for Appellant :- Daya Shankar Mishra,Chandrakesh Mishra,Dina Nath Joshi,N.K. Singh,R.C. Yadav,S.K. Mihsra,Yogesh Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Vikram Nath,J.
Hon'ble Pratyush Kumar,J.
As prayed, list in the third week of June, 2016.
Order Date :- 23.5.2016
G.S
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