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Rajan Makkar & Others vs State Of U.P. Thru' ...
2016 Latest Caselaw 2930 ALL

Citation : 2016 Latest Caselaw 2930 ALL
Judgement Date : 23 May, 2016

Allahabad High Court
Rajan Makkar & Others vs State Of U.P. Thru' ... on 23 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 47112 of 2002
 

 
Petitioner :- Rajan Makkar & Others
 
Respondent :- State Of U.P. Thru' Commissioner/Chief Secy. & Ors.
 
Counsel for Petitioner :- Manoj Kumar Rajvanshi,N.C. Rajvanshi
 
Counsel for Respondent :- C.S.C.,Anurag Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

 

 

 
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