M/S Anand Varindavan vs Arga Development Authority Agra & ...
2016 Latest Caselaw 2929 ALL

Citation : 2016 Latest Caselaw 2929 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

M/S Anand Varindavan vs Arga Development Authority Agra & ... on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 13069 of 2002
 

 
Petitioner :- M/S Anand Varindavan
 
Respondent :- Arga Development Authority Agra & Another
 
Counsel for Petitioner :- P.K. Jain,A.K. Gupta,Swapnil Kumar
 
Counsel for Respondent :- SC,R. Saxena,
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

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