M/S Aarti Enterprises vs M/S U.P. Power Corporation ?Lltd & ...
2016 Latest Caselaw 2926 ALL

Citation : 2016 Latest Caselaw 2926 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

M/S Aarti Enterprises vs M/S U.P. Power Corporation ?Lltd & ... on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 28269 of 2004
 

 
Petitioner :- M/S Aarti Enterprises
 
Respondent :- M/S U.P. Power Corporation ?Lltd & Others
 
Counsel for Petitioner :- Manish Goyal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

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