Citation : 2016 Latest Caselaw 2923 ALL
Judgement Date : 23 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - C No. - 27073 of 2004 Petitioner :- M/S Modi Industries Ltd. Thru' M.D. Respondent :- U.P.P.C.L. & Ors. Counsel for Petitioner :- Rohit Agarwal,Ravikant Counsel for Respondent :- C.S.C.,H.P. Dubey,Pankaj Shukla,V.S. Mishra,W.H.Khan Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
As prayed, put up tomorrow.
Order Date :- 23.5.2016
Pravin
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