Deena Nath Singh vs State Of U.P. Thru' Secy. (F & R) & ...
2016 Latest Caselaw 2921 ALL

Citation : 2016 Latest Caselaw 2921 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Deena Nath Singh vs State Of U.P. Thru' Secy. (F & R) & ... on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 26125 of 2004
 

 
Petitioner :- Deena Nath Singh
 
Respondent :- State Of U.P. Thru' Secy. (F & R) & Ors.
 
Counsel for Petitioner :- Salil Kumar Rai
 
Counsel for Respondent :- C.S.C.,Mahboob.Ahmed.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed by Sri Salil Kumar Rai, learned counsel for petitioner, put up on 25.05.2016.

Order Date :- 23.5.2016

Pravin

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