Mohd. Ibrahim vs State Of U.P.& Ors.
2016 Latest Caselaw 2920 ALL

Citation : 2016 Latest Caselaw 2920 ALL
Judgement Date : 23 May, 2016

Allahabad High Court

Mohd. Ibrahim vs State Of U.P.& Ors. on 23 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 18835 of 2002
 

 
Petitioner :- Mohd. Ibrahim
 
Respondent :- State Of U.P.& Ors.
 
Counsel for Petitioner :- A.M. Zaidi,M.A. Khan,R.K. Jain
 
Counsel for Respondent :- C.S.C.,Amit,Deo Raj Singh,M.A.Khan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

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